Allahabad High Court
Saiyad Rahmatullah vs State Of U.P. & Another on 26 September, 2011
Bench: Naheed Ara Moonis
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 45 Case :- APPLICATION U/S 482 No. - 8476 of 2003 Petitioner :- Saiyad Rahmatullah Respondent :- State Of U.P. & Another Petitioner Counsel :- M.D. Misra Respondent Counsel :- Govt. Advocate Hon'ble Naheed Ara Moonis,J.
list in the next cause list.
Order Date :- 26.9.2011 v.k.updh.