Allahabad High Court
Subhash Kumar vs State Of U.P. Thru Home Secy. And ... on 26 September, 2011
Bench: Sunil Hali
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 35 Case :- WRIT - C No. - 55981 of 2011 Petitioner :- Subhash Kumar Respondent :- State Of U.P. Thru Home Secy. And Another Petitioner Counsel :- S.K. Dubey,A.P. Dubey Respondent Counsel :- C.S.C. Hon'ble Sunil Hali,J.
As prayed, put up tomorrow i.e. 27.9.2011 as fresh.
Order Date :- 26.9.2011 NS (Jusstice Sunil Hali)