Allahabad High Court
Hari Shankar And Others vs State Of U.P. And Others on 26 September, 2011
Bench: Dilip Gupta
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 33 Case :- WRIT - A No. - 53501 of 2011 Petitioner :- Hari Shankar And Others Respondent :- State Of U.P. And Others Petitioner Counsel :- Siddharth Khare,Ashok Khare Respondent Counsel :- C.S.C.,Ajeet Dubey Hon'ble Dilip Gupta,J.
Heard learned counsel for the parties.
Judgment reserved.
Order Date :- 26.9.2011 SK