Allahabad High Court
Balram vs State Of U.P. And Others on 26 September, 2011
Bench: Rajes Kumar
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 39 Case :- WRIT - A No. - 55971 of 2011 Petitioner :- Balram Respondent :- State Of U.P. And Others Petitioner Counsel :- Rafeek Ahmad Khan Respondent Counsel :- C.S.C. Hon'ble Rajes Kumar,J.
Learned Standing Counsel prays for and is granted four weeks time to file counter affidavit. Rejoinder affidavit may be filed within two weeks thereafter.
List thereafter.
Order Date :- 26.9.2011 OP