Allahabad High Court
Chedi Lal (C.L.) Kardam & Others vs State Of U.P. & Another on 26 September, 2011
Bench: Naheed Ara Moonis
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 45 Case :- APPLICATION U/S 482 No. - 5532 of 2004 Petitioner :- Chedi Lal (C.L.) Kardam & Others Respondent :- State Of U.P. & Another Petitioner Counsel :- Shitala Prasda Pandey,Vijay Prakash Respondent Counsel :- Govt. Advocate,A.C.Tiwari Hon'ble Naheed Ara Moonis,J.
List in the next cause list showing the name of Sri Vinay Saran, Advocate, as counsel for the applicants.
Interim order shall continue till next date of listing.
Order Date :- 26.9.2011 v.k.updh.