Allahabad High Court
Mani Shankar Dubey vs State Of U.P. And Others on 23 September, 2011
Bench: Rajes Kumar
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 39 Case :- WRIT - A No. - 55805 of 2011 Petitioner :- Mani Shankar Dubey Respondent :- State Of U.P. And Others Petitioner Counsel :- Arun Kumar Tripathi Respondent Counsel :- C.S.C. Hon'ble Rajes Kumar,J.
Learned Standing Counsel prays for and is granted four weeks time to file counter affidavit. Rejoinder affidavit may be filed within two weeks thereafter.
List thereafter.
Order Date :- 23.9.2011 OP