Allahabad High Court
Constable 260 C.P. Abdul Qadir ... vs State Of U.P. And Others on 23 September, 2011
Bench: Rajes Kumar
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 39 Case :- WRIT - A No. - 52328 of 2011 Petitioner :- Constable 260 C.P. Abdul Qadir Khan Respondent :- State Of U.P. And Others Petitioner Counsel :- Raja Singh Respondent Counsel :- C.S.C. Hon'ble Rajes Kumar,J.
Learned Standing Counsel prays for and is granted four weeks time to file counter affidavit. Rejoinder affidavit may be filed within two weeks thereafter.
List thereafter.
Order Date :- 23.9.2011 OP