Allahabad High Court
Ram Ujageer And Another vs State Of U.P. And Others on 22 September, 2011
Bench: Rajes Kumar
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 39 Case :- WRIT - A No. - 55084 of 2011 Petitioner :- Ram Ujageer And Another Respondent :- State Of U.P. And Others Petitioner Counsel :- Satya Prakash Mishra,Amit Kumar Singh Respondent Counsel :- C.S.C. Hon'ble Rajes Kumar,J.
Learned Standing Counsel prays for and is granted four weeks time to file counter affidavit. Rejoinder affidavit may be filed within two weeks thereafter.
List thereafter.
Order Date :- 22.9.2011 OP