Allahabad High Court
Vijay Kumar Gautam And Others vs State Of U.P. And Others on 22 September, 2011
Bench: Rajes Kumar
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 39 Case :- WRIT - A No. - 55401 of 2011 Petitioner :- Vijay Kumar Gautam And Others Respondent :- State Of U.P. And Others Petitioner Counsel :- Rajesh Singh Respondent Counsel :- C.S.C. Hon'ble Rajes Kumar,J.
Learned Standing Counsel prays for and is granted four weeks time to file counter affidavit. Rejoinder affidavit may be filed within two weeks thereafter.
List thereafter.
Order Date :- 22.9.2011 OP