Allahabad High Court
Indrawati vs State Of U.P. And Others on 21 September, 2011
Bench: Rajes Kumar
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 39 Case :- WRIT - A No. - 54728 of 2011 Petitioner :- Indrawati Respondent :- State Of U.P. And Others Petitioner Counsel :- Paritosh Kumar Malviya Respondent Counsel :- C.S.C. Hon'ble Rajes Kumar,J.
Learned Standing Counsel prays for and is granted four weeks time to file counter affidavit. Rejoinder affidavit may be filed within two weeks thereafter.
List thereafter.
Order Date :- 21.9.2011 OP