Allahabad High Court
Ram Swarath Maurya vs State Of U.P. And Others on 20 September, 2011
Bench: Sunil Hali
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 35 Case :- WRIT - C No. - 51138 of 2011 Petitioner :- Ram Swarath Maurya Respondent :- State Of U.P. And Others Petitioner Counsel :- Akhilesh Kumar Maurya,Chandra Sen Pal Respondent Counsel :- C.S.C. Hon'ble Sunil Hali,J.
Learned Standing Counsel prays for and is granted a week's time to seek instructions in the matter.
Put up on 28th September, 2011 as fresh.
Order Date :- 20.9.2011 NS (Justice Sunil Hali)