Allahabad High Court
Pramod Yadav vs State Of U.P. And Others on 19 September, 2011
Bench: V.K. Shukla
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 38 Case :- WRIT - A No. - 61398 of 2010 Petitioner :- Pramod Yadav Respondent :- State Of U.P. And Others Petitioner Counsel :- Durga Singh Respondent Counsel :- C. S. C. Hon'ble V.K. Shukla,J.
CORRECTION APPLICATION Allowed.
In place of respondent No. 2 and respondent No. 4 in the order dated 07.10.2010, same be read as respondent No.3, viz., Zila Panchayat Raj Adhikari, Ballia.
Order Date :- 19.9.2011 SRY