Allahabad High Court
Dinesh Tewari vs Commissioner, Gorakhpur ... on 19 September, 2011
Bench: Sunil Hali
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 35 Case :- WRIT - C No. - 34727 of 2003 Petitioner :- Dinesh Tewari Respondent :- Commissioner, Gorakhpur Division & Others Petitioner Counsel :- R.S. Misra,Arun Kumar Respondent Counsel :- C.S.C. Hon'ble Sunil Hali,J.
Learned counsel for the petitioner prays for and is granted two weeks' time to file rejoinder affidavit.It is made clear that in case it is not done, right to file rejoinder affidavit shall stand closed.
List thereafter.
Order Date :- 19.9.2011 NS (Justice Sunil Hali)