Allahabad High Court
M/S Howkins Cookers Limited Thru' ... vs The Appellate Authority And ... on 19 September, 2011
Bench: Sunil Hali
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 35 Case :- WRIT - C No. - 67177 of 2006 Petitioner :- M/S Howkins Cookers Limited Thru' Its Factory Manager Respondent :- The Appellate Authority And Others Petitioner Counsel :- Vivek Ratan,Vijay Ratan Agrawal Respondent Counsel :- C.S.C.,K.P. Agrawal,Kr. S.R. Gupta,S.B. Singh Hon'ble Sunil Hali,J.
On the request of learned counsel for the respondents, list this matter on 26.9.2011.
Order Date :- 19.9.2011 NS (Justice Sunil Hali)