Allahabad High Court
Anil Kumar Singh (Constable) vs Union Of India Thru D.G./R.P.F. ... on 16 September, 2011
Bench: Rajes Kumar
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 39 Case :- WRIT - A No. - 44011 of 2011 Petitioner :- Anil Kumar Singh (Constable) Respondent :- Union Of India Thru D.G./R.P.F. Railway Board And Others Petitioner Counsel :- S.B.Singh Respondent Counsel :- Sudhir Bharti Hon'ble Rajes Kumar,J.
Learned Standing Counsel prays for and is granted four weeks time to file counter affidavit. Rejoinder affidavit may be filed within two weeks thereafter.
List thereafter.
Order Date :- 16.9.2011 OP