Ashok Kumar And Others vs State Of U.P. And Others

Citation : 2011 Latest Caselaw 4696 ALL
Judgement Date : 16 September, 2011

Allahabad High Court
Ashok Kumar And Others vs State Of U.P. And Others on 16 September, 2011
Bench: Rajes Kumar



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 39
 

 
Case :- WRIT - A No. - 53993 of 2011
 

 
Petitioner :- Ashok Kumar And Others
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- Shishir Kumar
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Rajes Kumar,J.

Connect it with Writ Petition No. 35915 of 2011. In the meantime, the parties may exchange their affidavits.

Order Date :- 16.9.2011 OP