Allahabad High Court
Ashok Kumar And Others vs State Of U.P. And Others on 16 September, 2011
Bench: Rajes Kumar
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 39 Case :- WRIT - A No. - 53993 of 2011 Petitioner :- Ashok Kumar And Others Respondent :- State Of U.P. And Others Petitioner Counsel :- Shishir Kumar Respondent Counsel :- C.S.C. Hon'ble Rajes Kumar,J.
Connect it with Writ Petition No. 35915 of 2011. In the meantime, the parties may exchange their affidavits.
Order Date :- 16.9.2011 OP