Allahabad High Court
Arun Kumar Banerjee vs State Of U.P. & Another on 15 September, 2011
Bench: Arvind Kumar Tripathi
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 51 Case :- APPLICATION U/S 482 No. - 794 of 2000 Petitioner :- Arun Kumar Banerjee Respondent :- State Of U.P. & Another Petitioner Counsel :- Ashwani Kukmar Awasthi,Manish Tiwari Respondent Counsel :- Govt. Advocate,S.N. Srivastava Hon'ble Arvind Kumar Tripathi,J.
Passed over on the illness slip of Sri Manoj Kumar appearing for Union of India.
List in the next cause list.
Order Date :- 15.9.2011 Gss