Allahabad High Court
Bireshwar Prasad Sharma vs State Of U.P. And Others on 15 September, 2011
Bench: Rajes Kumar
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 39 Case :- WRIT - A No. - 53371 of 2011 Petitioner :- Bireshwar Prasad Sharma Respondent :- State Of U.P. And Others Petitioner Counsel :- Kshitij Shailendra Respondent Counsel :- C.S.C.,Amit Sthalekar,Randhir Singh Hon'ble Rajes Kumar,J.
Sri Amit Sthalekar, Advocate appearing on behalf of the respondents may file counter affidavit within a period of four weeks. Rejoinder affidavit may be filed within two weeks thereafter.
List thereafter.
Order Date :- 15.9.2011 OP