Chhunny & Others vs State Of U.P.

Citation : 2011 Latest Caselaw 4655 ALL
Judgement Date : 15 September, 2011

Allahabad High Court
Chhunny & Others vs State Of U.P. on 15 September, 2011
Bench: Arvind Kumar Tripathi



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 51
 

 
Case :- CRIMINAL REVISION No. - 644 of 1991
 

 
Petitioner :- Chhunny & Others
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- W.H. Khan
 
Respondent Counsel :- A.G.A
 

 
Hon'ble Arvind Kumar Tripathi,J.

List again along with the record of connected case showing the name of learned counsel for the parties.

Order Date :- 15.9.2011 Gss