Allahabad High Court
Chhunny & Others vs State Of U.P. on 15 September, 2011
Bench: Arvind Kumar Tripathi
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 51 Case :- CRIMINAL REVISION No. - 644 of 1991 Petitioner :- Chhunny & Others Respondent :- State Of U.P. Petitioner Counsel :- W.H. Khan Respondent Counsel :- A.G.A Hon'ble Arvind Kumar Tripathi,J.
List again along with the record of connected case showing the name of learned counsel for the parties.
Order Date :- 15.9.2011 Gss