Allahabad High Court
Heera Lal Gupta vs State Of U.P. & Another on 15 September, 2011
Bench: Arvind Kumar Tripathi
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 51 Case :- APPLICATION U/S 482 No. - 823 of 1999 Petitioner :- Heera Lal Gupta Respondent :- State Of U.P. & Another Petitioner Counsel :- Sunil Kumar Respondent Counsel :- Govt. Advocate Hon'ble Arvind Kumar Tripathi,J.
List again along with the record of connected case showing the name of learned counsel for the parties.
Order Date :- 15.9.2011 Gss