Allahabad High Court
Sunil vs State Of U.P. & Another on 15 September, 2011
Bench: Arvind Kumar Tripathi
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 51 Case :- CRIMINAL REVISION No. - 1651 of 2009 Petitioner :- Sunil Respondent :- State Of U.P. & Another Petitioner Counsel :- Gaurav Kakkar Respondent Counsel :- Govt. Advocate Hon'ble Arvind Kumar Tripathi,J.
The case is passed over on the request made by learned counsel for the applicant.
Order Date :- 15.9.2011 Gss