Allahabad High Court
Ram Chandra Bhisey vs Union Of India And Others on 15 September, 2011
Bench: Rajes Kumar
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 39 Case :- WRIT - A No. - 53357 of 2011 Petitioner :- Ram Chandra Bhisey Respondent :- Union Of India And Others Petitioner Counsel :- Upendra Nath Respondent Counsel :- Subodh Kumar Hon'ble Rajes Kumar,J.
Respondents are directed to file counter affidavits within a period of four weeks. Rejoinder affidavit may be filed within two weeks thereafter.
List thereafter.
Order Date :- 15.9.2011 OP