Allahabad High Court
Nagina vs Board Of Revenue At Allahabad & ... on 14 September, 2011
Bench: Sunil Hali
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 35 Case :- WRIT - C No. - 9791 of 2008 Petitioner :- Nagina Respondent :- Board Of Revenue At Allahabad & Others Petitioner Counsel :- Santosh Kumar Mishra Respondent Counsel :- C.S.C.,Hari Pratap Gupta Hon'ble Sunil Hali,J.
As prayed, put up tomorrow i.e. 15.9.2011.
Interim order is extended till then.
Order Date :- 14.9.2011 NS (Justice Sunil Hali)