Allahabad High Court
Ashok Kumar Sharma And Others vs State Of U.P. And Others on 14 September, 2011
Bench: Rajes Kumar
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 39 Case :- WRIT - A No. - 53310 of 2011 Petitioner :- Ashok Kumar Sharma And Others Respondent :- State Of U.P. And Others Petitioner Counsel :- Vijay Gautam Respondent Counsel :- C.S.C. Hon'ble Rajes Kumar,J.
Connect it with Writ Petition No. 35915 of 2011 and other connected matters. Meanwhile, the parties may exchange their affidavits.
Order Date :- 14.9.2011 OP