Allahabad High Court
Hari Narain Lal And Another vs State Of U.P. And Others on 14 September, 2011
Bench: Rajes Kumar
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 39 Case :- WRIT - A No. - 53060 of 2011 Petitioner :- Hari Narain Lal And Another Respondent :- State Of U.P. And Others Petitioner Counsel :- A.K.Roy Respondent Counsel :- C.S.C. Hon'ble Rajes Kumar,J.
Learned Standing Counsel prays for and is granted four weeks time to file counter affidavit. Rejoinder affidavit may be filed within two weeks thereafter.
List thereafter.
Order Date :- 14.9.2011 OP