Allahabad High Court
Murlidhar vs State Of U.P. And Others on 13 September, 2011
Bench: Rajes Kumar
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 39 Case :- WRIT - A No. - 52967 of 2011 Petitioner :- Murlidhar Respondent :- State Of U.P. And Others Petitioner Counsel :- S.P.Pandey Respondent Counsel :- C.S.C. Hon'ble Rajes Kumar,J.
Learned counsel for the petitioner states that the matter relates to the Local Body and has wrongly been filed in this Court.
Put up on 15.9.2011 as fresh before the appropriate Bench.
Order Date :- 13.9.2011 OP