Allahabad High Court
Washim vs State Of U.P. on 13 September, 2011
Bench: Arvind Kumar Tripathi
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 51 Case :- CRIMINAL MISC. BAIL APPLICATION No. - 24285 of 2011 Petitioner :- Washim Respondent :- State Of U.P. Petitioner Counsel :- R.K. Tripathi Respondent Counsel :- Govt. Advocate Hon'ble Arvind Kumar Tripathi,J.
Parcha filed by Sri S.P. Mishra for the complainant is taken on record.
As prayed put up this case as fresh on 16.9.2011.
Order Date :- 13.9.2011 Gss