Allahabad High Court
E.S.I.C. vs Rakesh on 12 September, 2011
Bench: Pankaj Mithal
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 28 Case :- FIRST APPEAL FROM ORDER No. - 2139 of 2002 Petitioner :- E.S.I.C. Respondent :- Rakesh Petitioner Counsel :- P.K. Asthana Hon'ble Pankaj Mithal,J.
Counsel for the appellant prays for and is allowed a week's time to take fresh steps to serve the claimant-respondent by registered post.
Order Date :- 12.9.2011 brizesh