Allahabad High Court
Gajendra And Others vs Union Of India And Others on 9 September, 2011
Bench: Sunil Hali
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 1 Case :- WRIT - C No. - 61582 of 2008 Petitioner :- Gajendra And Others Respondent :- Union Of India And Others Petitioner Counsel :- R.S.P. Rao,Vinod Tripathi Respondent Counsel :- C.S.C.,A.S.G.I./2008/2015 Hon'ble Sunil Hali,J.
On the request of learned counsel for the petitioner, the case is adjourned for today.
Order Date :- 9.9.2011 NS (Justice Sunil Hali)