Manoj Kumar vs State Of U.P.

Citation : 2011 Latest Caselaw 4552 ALL
Judgement Date : 9 September, 2011

Allahabad High Court
Manoj Kumar vs State Of U.P. on 9 September, 2011
Bench: Arvind Kumar Tripathi



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 51
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 24148 of 2011
 

 
Petitioner :- Manoj Kumar
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- K.K.Srivastava
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Arvind Kumar Tripathi,J.

Supplementary affidavit filed today is taken on record.

As prayed by learned  AGA put up as fresh on 13.9.2011 as fresh.

Order Date :- 9.9.2011 Gss