Allahabad High Court
Manoj Kumar vs State Of U.P. on 9 September, 2011
Bench: Arvind Kumar Tripathi
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 51 Case :- CRIMINAL MISC. BAIL APPLICATION No. - 24148 of 2011 Petitioner :- Manoj Kumar Respondent :- State Of U.P. Petitioner Counsel :- K.K.Srivastava Respondent Counsel :- Govt. Advocate Hon'ble Arvind Kumar Tripathi,J.
Supplementary affidavit filed today is taken on record.
As prayed by learned AGA put up as fresh on 13.9.2011 as fresh.
Order Date :- 9.9.2011 Gss