Allahabad High Court
Subhash Chandra Tiwari vs Union Of India Thru Mini. Of ... on 9 September, 2011
Bench: Rajes Kumar
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 39 Case :- WRIT - A No. - 28762 of 2011 Petitioner :- Subhash Chandra Tiwari Respondent :- Union Of India Thru Mini. Of Railway And Others Petitioner Counsel :- Radha Kant Ojha Respondent Counsel :- Govind Saran,Govind Saran,S.C. Hon'ble Rajes Kumar,J.
As prayed, three weeks time is allowed to file rejoinder affidavit.
List thereafter.
Till the next date of listing, interim order shall continue.
Order Date :- 9.9.2011 OP