Fahim vs State Of U.P.

Citation : 2011 Latest Caselaw 4546 ALL
Judgement Date : 9 September, 2011

Allahabad High Court
Fahim vs State Of U.P. on 9 September, 2011
Bench: Arvind Kumar Tripathi



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 51
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 24040 of 2011
 

 
Petitioner :- Fahim
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- Amit Singh
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Arvind Kumar Tripathi,J.

Put up as fresh on 14.9.2011.

Order Date :- 9.9.2011 Gss