Allahabad High Court
Nirdha Singh vs State Of U.P. And Others on 9 September, 2011
Bench: Rajes Kumar
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 39 Case :- WRIT - A No. - 52341 of 2011 Petitioner :- Nirdha Singh Respondent :- State Of U.P. And Others Petitioner Counsel :- Ten Singh,D.K.Mishra Respondent Counsel :- C.S.C. Hon'ble Rajes Kumar,J.
Learned Standing Counsel may file counter affidavit within a period of four weeks. Rejoinder affidavit may be filed within two weeks thereafter.
List thereafter.
Order Date :- 9.9.2011 OP