Allahabad High Court
Bandana Devi vs State Of U.P. And Others on 9 September, 2011
Bench: Rajes Kumar
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 39 Case :- WRIT - A No. - 52290 of 2011 Petitioner :- Bandana Devi Respondent :- State Of U.P. And Others Petitioner Counsel :- Ashok Kumar Dwivedi Respondent Counsel :- C.S.C. Hon'ble Rajes Kumar,J.
Learned Standing Counsel prays for and is granted four weeks time to file counter affidavit. Rejoinder affidavit may be filed within two weeks thereafter.
List thereafter.
Order Date :- 9.9.2011 OP