Arvind Kumar Pandey S/O R.K. ... vs State Of U.P. Thru Prin. Secy. ...

Citation : 2011 Latest Caselaw 4526 ALL
Judgement Date : 8 September, 2011

Allahabad High Court
Arvind Kumar Pandey S/O R.K. ... vs State Of U.P. Thru Prin. Secy. ... on 8 September, 2011
Bench: Rajiv Sharma, Satish Chandra



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- SERVICE BENCH No. - 252 of 2009
 

 
Petitioner :- Arvind Kumar Pandey S/O R.K. Pandey & Others
 
Respondent :- State Of U.P. Thru Prin. Secy. P.W.D. & Others
 
Petitioner Counsel :- Harshvardhan
 
Respondent Counsel :- C.S.C.,I.P. Singh,Sidharth Dhawan
 

 
Hon'ble Rajiv Sharma,J.

Hon'ble Dr. Satish Chandra,J.

Disposed of finally vide order of date passed on separate sheets contain in writ petition no. 3314(SS) of 2009.

Order Date :- 8.9.2011 MH/-