Allahabad High Court
Jang Bahadur Singh And Ors. vs State Of U.P.Through Prin. Secy. ... on 8 September, 2011
Bench: Rajiv Sharma, Satish Chandra
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 24 Case :- SERVICE BENCH No. - 670 of 2010 Petitioner :- Jang Bahadur Singh And Ors. Respondent :- State Of U.P.Through Prin. Secy. To The Govt. Deptt. Of P.W. Petitioner Counsel :- C.B.Pandey Respondent Counsel :- C.S.C.,Rajnish Kumar Hon'ble Rajiv Sharma,J.
Hon'ble Dr. Satish Chandra,J.
Disposed of finally vide order of date passed on separate sheets contain in writ petition no. 3314(SS) of 2009 Order Date :- 8.9.2011 MH/-