Allahabad High Court
C/M Of Dwarika Prasad Inter ... vs State Of U.P. And Others on 8 September, 2011
Bench: Sunil Hali
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 1 Case :- WRIT - C No. - 38672 of 2008 Petitioner :- C/M Of Dwarika Prasad Inter College And Another Respondent :- State Of U.P. And Others Petitioner Counsel :- Gajendra Pratap,R.C. Tiwari Respondent Counsel :- C.S.C.,Ashok Nath Tripathi,R.K. Ojha Hon'ble Sunil Hali,J.
As prayed, put up tomorrow i.e. 09.09.2011.
Order Date :- 8.9.2011 NS