Allahabad High Court
Suraj @ Lala vs State Of U.P. on 8 September, 2011
Bench: Arvind Kumar Tripathi
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 51 Case :- CRIMINAL MISC. BAIL APPLICATION No. - 24047 of 2011 Petitioner :- Suraj @ Lala Respondent :- State Of U.P. Petitioner Counsel :- S.R. Verma,Bhawna Verma Respondent Counsel :- Govt. Advocate Hon'ble Arvind Kumar Tripathi,J.
As prayed put up this case as fresh on 12.9.2011.
Order Date :- 8.9.2011 Gss