Allahabad High Court
Sarvesh Kumar ,S/O Sri Radhey Ram ... vs State Of Up Through Principal ... on 8 September, 2011
Bench: Rajiv Sharma, Satish Chandra
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 24 Case :- SERVICE SINGLE No. - 5880 of 2008 Petitioner :- Sarvesh Kumar ,S/O Sri Radhey Ram Sharma Respondent :- State Of Up Through Principal Secretary,Public Works Deptt. Petitioner Counsel :- Harshvardhan,Rajeev Singh Respondent Counsel :- C.S.C.,I.P.Singh Hon'ble Rajiv Sharma,J.
Hon'ble Dr. Satish Chandra,J.
Disposed of finally vide order of date passed on separate sheets contain in writ petition no. 3314(SS) of 2009.
Order Date :- 8.9.2011 MH/-