Allahabad High Court
Ram Sharan & Anr. vs State Of U.P. Thru Prin. Secy. ... on 8 September, 2011
Bench: Rajiv Sharma, Satish Chandra
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 24 Case :- SERVICE SINGLE No. - 4151 of 2008 Petitioner :- Ram Sharan & Anr. Respondent :- State Of U.P. Thru Prin. Secy. P.W.D. & 37 Ors. Petitioner Counsel :- Harsvardhan,Rajeev Singh Respondent Counsel :- C.S.C.,I.P. Singh Hon'ble Rajiv Sharma,J.
Hon'ble Dr. Satish Chandra,J.
Disposed of finally vide order of date passed on separate sheets contain in writ petition no. 3314(SS) of 2009.
Order Date :- 8.9.2011 MH/-