Allahabad High Court
Jang Bahadur Singh, S/O-Late Ram ... vs State Of U.P.,Thru. Prin. Secy., ... on 8 September, 2011
Bench: Rajiv Sharma, Satish Chandra
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 24 Case :- SERVICE BENCH No. - 676 of 2010 Petitioner :- Jang Bahadur Singh, S/O-Late Ram Kishan Singh & Ors. Respondent :- State Of U.P.,Thru. Prin. Secy., P.W.D., & Others Petitioner Counsel :- Madhumita Bose,Sidharth Dhaon Respondent Counsel :- C.S.C.,Rajnish Kumar Hon'ble Rajiv Sharma,J.
Hon'ble Dr. Satish Chandra,J.
Disposed of finally vide order of date passed on separate sheets contain in writ petition no. 3314(SS) of 2009.
Order Date :- 8.9.2011 MH/-