Allahabad High Court
Surendra Kumar Srivastava S/O Sri ... vs State Of U.P.Through ... on 8 September, 2011
Bench: Rajiv Sharma, Satish Chandra
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 24 Case :- SERVICE BENCH No. - 1212 of 2009 Petitioner :- Surendra Kumar Srivastava S/O Sri Bhagwati Prasad & Others Respondent :- State Of U.P.Through Prn.Secy.Public Works Deptt & Others Petitioner Counsel :- Sameer Kalia Respondent Counsel :- C.S.C. Hon'ble Rajiv Sharma,J.
Hon'ble Dr. Satish Chandra,J.
Disposed of finally vide order of date passed on separate sheets contain in writ petition no. 3314(SS) of 2009.
Order Date :- 8.9.2011 MH/-