Allahabad High Court
Shiv Kumar vs State Of U.P. on 8 September, 2011
Bench: Arvind Kumar Tripathi
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 51 Case :- CRIMINAL MISC. BAIL APPLICATION No. - 24037 of 2011 Petitioner :- Shiv Kumar Respondent :- State Of U.P. Petitioner Counsel :- R.K. Singh,Mohd. Shabbir Respondent Counsel :- Govt. Advocate Hon'ble Arvind Kumar Tripathi,J.
This is second bail application.
List along with the record of the first bail application at an early date.
Order Date :- 8.9.2011 Gss