Allahabad High Court
Arvind Kumar Pandey & 5 Ors. vs State Of U.P. Thru Chief Secy. & 4 ... on 8 September, 2011
Bench: Rajiv Sharma, Satish Chandra
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 24 Case :- SERVICE SINGLE No. - 7232 of 2007 Petitioner :- Arvind Kumar Pandey & 5 Ors. Respondent :- State Of U.P. Thru Chief Secy. & 4 Ors. Petitioner Counsel :- K.S. Pawar,Vikas Budhwar Respondent Counsel :- C.S.C.,I.P. Singh Hon'ble Rajiv Sharma,J.
Hon'ble Dr. Satish Chandra,J.
Disposed of finally vide order of date passed on separate sheets contain in writ petition no. 3314(SS) of 2009.
Order Date :- 8.9.2011 MH/-