Allahabad High Court
Ravindra Singh S/O Sri Natthulal ... vs State Of U.P.Through ... on 8 September, 2011
Bench: Rajiv Sharma, Satish Chandra
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
?Court No. - 24
Case :- SERVICE BENCH No. - 2018 of 2009
Petitioner :- Ravindra Singh S/O Sri Natthulal And Others {At:10.15 A.M.
Respondent :- State Of U.P.Through Prn.Secy.Public Works Department & Ors
Petitioner Counsel :- I.P.Singh
Respondent Counsel :- C.S.C.,Rajnish Kumar,Sidharth Dhaon
Hon'ble Rajiv Sharma,J.
Hon'ble Dr. Satish Chandra,J.
Disposed of finally vide order of date passed on separate sheets contain in writ petition no. 3314(SS) of 2009 Order Date :- 8.9.2011 MH/-