Allahabad High Court
Prabodh Kumar Pathak S/O Chandra ... vs State Of U.P. Thru Principal ... on 8 September, 2011
Bench: Rajiv Sharma, Satish Chandra
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 24 Case :- SERVICE SINGLE No. - 1511 of 2010 Petitioner :- Prabodh Kumar Pathak S/O Chandra Prabhaker Pathak Respondent :- State Of U.P. Thru Principal Secretary Public Works Dept. Petitioner Counsel :- Sameer Kalia,Deepak Srivastava Respondent Counsel :- C.S.C.,Rajnish Kumar Hon'ble Rajiv Sharma,J.
Hon'ble Dr. Satish Chandra,J.
Disposed of finally vide order of date passed on separate sheets contain in writ petition no. 3314(SS) of 2009 Order Date :- 8.9.2011 MH/-