Ashok Saxena vs State Of U P Thr.Prin Secy P W D Civil ...

Citation : 2011 Latest Caselaw 4490 ALL
Judgement Date : 8 September, 2011

Allahabad High Court
Ashok Saxena vs State Of U P Thr.Prin Secy P W D Civil ... on 8 September, 2011
Bench: Rajiv Sharma, Satish Chandra



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- SERVICE BENCH No. - 654 of 2009
 

 
Petitioner :- Ashok Saxena
 
Respondent :- State Of U P Thr.Prin Secy P W D Civil Sectt.Lko.
 
Petitioner Counsel :- Hari Shanker Jain
 
Respondent Counsel :- C.S.C.,Rajnish Kumar
 

 
Hon'ble Rajiv Sharma,J.

Hon'ble Dr. Satish Chandra,J.

Disposed of finally vide order of date passed on separate sheets contain in writ petition no. 3314(SS) of 2009.

Order Date :- 8.9.2011 MH/-