Allahabad High Court
Ramvir Singh And Others vs State Of U.P.Thr.Chief Secy And 4 ... on 8 September, 2011
Bench: Rajiv Sharma, Satish Chandra
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 24 Case :- SERVICE SINGLE No. - 3578 of 2008 Petitioner :- Ramvir Singh and others Respondent :- State Of U.P.Thr.Chief Secy And 4 Ors Petitioner Counsel :- K S Pawar,Vikas Budhwar Respondent Counsel :- C.S.C,I.P.Singh,Sidharth Dhaon Hon'ble Rajiv Sharma,J.
Hon'ble Dr. Satish Chandra,J.
Disposed of finally vide order of date passed on separate sheets contain in writ petition no. 3314(SS) of 2009.
Order Date :- 8.9.2011 MH/-