Allahabad High Court
Gauri Shanker Dubey,S/O Late Sri ... vs State Of U.P. Through Principal ... on 8 September, 2011
Bench: Rajiv Sharma, Satish Chandra
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 24 Case :- SERVICE SINGLE No. - 5799 of 2008 Petitioner :- Gauri Shanker Dubey,S/O Late Sri Avdhesh Dubey, Respondent :- State Of U.P. Through Principal Secretary,Public Works Deptt Petitioner Counsel :- Rajendra Prasad Shukla,A.P.Singh Respondent Counsel :- C.S.C. Hon'ble Rajiv Sharma,J.
Hon'ble Dr. Satish Chandra,J.
Disposed of finally vide order of date passed on separate sheets contain in writ petition no. 3314(SS) of 2009.
Order Date :- 8.9.2011 MH/-