Allahabad High Court
Yatendra Babu vs State Of U.P.Thr.Prin Secy P W D And ... on 8 September, 2011
Bench: Rajiv Sharma, Satish Chandra
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 24 Case :- SERVICE SINGLE No. - 3422 of 2008 Petitioner :- Yatendra Babu Respondent :- State Of U.P.Thr.Prin Secy P W D And 2 Ors. Petitioner Counsel :- Rajeev Singh Respondent Counsel :- C.S.C,I.P.Singh Hon'ble Rajiv Sharma,J.
Hon'ble Dr. Satish Chandra,J.
Disposed of finally vide order of date passed on separate sheets contain in writ petition no. 3314(SS) of 2009 Order Date :- 8.9.2011 MH/-